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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3)(iv) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

(iv)Certificate of the competent authority regarding payment of income tax/commercial tax of last year. The photo copies of the return, balance sheet and audit reports of the accounts of Chartered Accountant for the last year.