Section 9(2)(a) in Bihar Judicial Officer's Conduct Rules, 2017

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State of Bihar - Subsection

Section 9(2)(a) in Bihar Judicial Officer's Conduct Rules, 2017

(a)publish a book himself or through a member of his family or through any other person or through a publisher, or contribute an article to a book or a compilation or articles, or

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State of Bihar - Subsection

Section 9(2)(a) in Bihar Judicial Officer's Conduct Rules, 2017