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State of Uttar Pradesh - Section

Section 20 in The Jaunsar-Bawar Pargana (District Dehradun) Revenue Officials (Special Powers) Order, 1977

20. When going round his circle the Patwari shall see that ho one possesses arms without a licence, and if the period of any licence has expired, he shall take possession of the arms and report the matter to the Magistrate. The Patwari shall also see that no one uses any arms in contravention of the terms of his licence. If any one is found committing a breach of the terms of his licence the arms shall be seized and the matter forthwith reported to the Magistrate.