Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 221] [Entire Act] State of West Bengal - Subsection Section 221(ii) in The West Bengal Motor Vehicles Rules, 1989 (ii)any land locomotive, land tractor, land implement, agricultural trailer or any trailer used solely for the haulage of felled trees:
