Section 441(4)(c) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 441(4)] [Section 441] [Entire Act]

State of Uttar Pradesh - Subsection

Section 441(4)(c) in The U.P. Co-operative Societies Rules, 1968

(c)coastituency-wise/area-wise or any other rational basis as may be decided upon by the Registrar in case of other societies and the same shall be submitted to Election Officer in case of society covered under clause (i) :

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State of Uttar Pradesh - Subsection

Section 441(4)(c) in The U.P. Co-operative Societies Rules, 1968