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State of Chattisgarh - Section
Section 314 in The High Court of Chhattisgarh Rules, 2007
314.
A Bank ordered under the Bankers' Books Evidence Act, 1891 (XVIII of 1891) (hereinafter, in this Part (B) of this Chapter, referred to as "the Act") to supply certified copies of entries from its books shall be entitled to charge on the following scale| Scale of fees | |
| Searching fee- For each year or part of a year in respect ofwhich search is made | Rs.5.00 |
| Copies - For each Bank folio or part thereof | Rs.5.00 |
| Certificate - For the certificate under Section 6 of the Act, | Rs.5.00 |