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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(xxvi) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(xxvi)to borrow, with the previous approval of the Government, on the security of the property of the University, money for the purposes of the University;