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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(1)(q) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(q)to do all such other acts or things whether incidental to the powers aforesaid or not, as may be necessary to further the objects of the University;