Uttarakhand High Court
Ms Himalaya Stone Industries And Others vs State Of Uttarakhand And Others on 11 April, 2018
Author: Rajiv Sharma
Bench: Rajiv Sharma, Sharad Sharma
SPA No.64 of 2015 Hon'ble Rajiv Sharma, J.
Hon'ble Sharad Sharma, J.
Mr. Arvind Vashisth, Senior Advocate with Mr. S.K. Posti and Mr. Piyush Garg, Advocates for the appellants.
Mr. J.P. Joshi, Addl. Advocate General for the State.
Learned Advocates appearing on behalf of appellants on the basis of instructions imparted to them, prays for and are permitted to withdraw the Special Appeal as well as Writ Petition filed before this Court with liberty reserve to institute the writ petition on the same and similar grounds as advised.
The Special Appeal is dismissed as withdrawn with aforesaid liberty.
(Sharad Sharma, J.) (Rajiv Sharma, J.) 11.04.2018 JKJ