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State of Uttar Pradesh - Section

Section 39 in The U.P. State Universities (Centralised) Service Rules, 1975

39. Power to grant exemption

. - Notwithstanding anything contained in these rules, where the State Government is satisfied that the operation of any of the provision of these rules causes undue hardship in any particular case, it may in consultation with the Commission by order dispense with or relax the requirements of that provision to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner.