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[Cites 0, Cited by 0] [Section 17B(1)] [Section 17B] [Entire Act]

State of Kerala - Subsection

Section 17B(1)(b) in Kerala Anti-Social Activities (Prevention) Act, 2007

(b)an opportunity to submit a representation in writing against the grounds of confiscation, within such reasonable time as may be specified in the notice for the same;