Bombay High Court
Jagannath Samrat Nikumbe And Ors vs The State Of Mahrashtra on 27 September, 2018
917.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
917 CRIMINAL APPEAL NO. 91 OF 2011
JAGANNATH SAMRAT NIKUMBE AND ORS
VERSUS
THE STATE OF MAHRASHTRA
...
Advocate for Appellants : Mr. H.H. Padalkar, h/f Mr. Deshmukh
Rajendra S.
APP for Respondent : Mr. A.D. Namde.
CORAM : K. L. WADANE, J.
DATE : 27th SEPTEMBER, 2018. PER COURT : . Learned counsel for appellant has circulated this matter for
final hearing of the appeal. This appeal pertains to the year 2011.
Other appeals against the order of convictions are pending since 2002, therefore, it is not desirable to fix the appeal for final hearing, keeping pending the old appeals. In view of the above, liberty is given to the appellant to mention after about six months.
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