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[Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(10)(d) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(d)A certified copy of the resolution passed by the Committee of Management of madarsa to the effect that the Management shall comply with the orders issued by the Government and by the department.