Delhi High Court - Orders
Sandeep Mittal vs Kum Kum Mittal & Anr on 7 July, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~21 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 152/2011 & CCP(O) 14/2014, EX.APPL.(OS) 303/2012,
37/2013, 287/2017, 288/2017, 290/2017, 292/2017, 100/2018,
294/2020
SANDEEP MITTAL ..... Decree Holder
Through: Ms. Snigdha Singh, Advocate.
versus
KUM KUM MITTAL & ANR ..... Judgement Debtors
Through: Mr. Vinayak Marwaj, Advocate for
Objector.
Mr. Ashish Mohan, Ms. Sagrika
Tanwar, Ms. Gargi Sethee,
Advocates for JD-Ravi Mittal.
+ EX.P. 137/2010 & CCP(O) 76/2020, EX.APPL.(OS) 37/2019,
644/2019, 173/2020, 1010/2020, 1267/2020, 149/2022.
RAVI MITTAL ..... Decree Holder
Through: Mr. Ashish Mohan, Ms. Sagrika
Tanwar, Ms. Gargi Sethee,
Advocates
versus
KUMKUM MITTAL & ANR ..... Judgement Debtors
Through: Ms. Snigdha Singh, Advocate for
JD-2.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 07.07.2022 Signature Not Verified Digitally signed EX.P. 152/2011 & EX.P. 137/2010 Page 1 of 2 By:SHITU NAGPAL Signing Date:08.07.2022 12:05:22 A request for adjournment is made on behalf of Mr. Ratan K. Singh, learned Senior Counsel for the petitioner in EX.P. 152/2011 on the ground of medical emergency in his family.
List on 16.09.2022.
PRATEEK JALAN, J JULY 7, 2022 'Bhupi'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed EX.P. 152/2011 & EX.P. 137/2010 Page 2 of 2 By:SHITU NAGPAL Signing Date:08.07.2022 12:05:22