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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(76A) in Kolkata Municipal Corporation Act, 1980

(76A)[ "scheme" means the scheme published under sub-section (1) of section 174;] [Inserted by section 2(5) of the Kolkata Municipal Corporation (Amendment) Act, 2006 (West Bengal Act. 32 of 2006), w.e.f. 1.5.2007.]