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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Puducherry - Subsection

Section 42(e) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(e)in other cases, where the consideration for the promise sought to be enforced has a market value, computed on such market value, or where such consideration has no market value, at the rates specified in section 50.