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Ram Jethmalani And Ors. vs Union Of India And Ors on 27 October, 2015

Bench: Chief Justice, Arun Mishra

                ITEM NO.803                    COURT NO.1                  SECTION PIL(W)

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

                Writ Petition(Civil)         No. 176/2009

                RAM JETHMALANI & ORS.                                          Petitioner(s)

                                                        VERSUS

                UNION OF INDIA & ORS.                                          Respondent(s)


                Date : 27/10/2015 This petition was mentioned today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE ARUN MISHRA

                For Petitioner(s)
                                          M/s. Karanjawala & Co.,Adv.


                For Respondent(s)         Mr. Mukul Rohatgi, A.G.

                                          Mr. Dushyant Dave, Sr. Adv.
                                          Ms. Ashwarya Bhati, Adv.

                                          Mr. Kuldeep S. Parihar, Adv.
                                          Mr. H.S. Parihar, Adv.


                         UPON hearing the counsel the Court made the following
                                               O R D E R

List the matter in the month of January, 2016.

[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar * The matter is listed on 28.10.2015 before Court No. 1.