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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(2)State Government may issue detailed guidelines/orders from time to time for admission into and management of Old Age Homes in accordance with the norms and standards laid down in sub—rule (1) and the Schedule.