Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(a) in The Daman (Abolition of Proprietorship of Villages) Regulation, 1962

(a)"Administrator" means the Administrator of the Union territory of Goa, Daman and Diu;
(aa)[ "agricultural labourer" means a person whose principal means of livelihood is manual labour on land;] [Inserted by Daman (Abolition of Proprietorship of Villages) Regulation (Amendment) Act, 1968 (Act No. 11 of 1968).]