Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of West Bengal - Subsection Section 18(3) in Amity university Act, 2014 (3)The Dean of every Faculty Council for Post-graduate and Undergraduate Studies may be removed from his office for Such reasons and in such manner aS may be provided for bY the Statutes.
