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[Cites 0, Cited by 0] [Section 63A(4)] [Section 63A] [Entire Act]

State of Tamilnadu - Subsection

Section 63A(4)(c) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(c)in sub-section (2) as so renumbered, after the words "in any other", the words "custom, usage or contract" shall be inserted;