Section 21(2)(c) in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974

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State of Rajasthan - Subsection

Section 21(2)(c) in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974

(c)

(i)the manner of conduct of business of the Committee under sub-section (3) section 6;

(ii)the allowances to which the members of the Committee shall be entitled under sub-section (4) of section 6;