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[Cites 0, Cited by 5] [Entire Act]

State of Odisha - Section

Section 16 in The Orissa Survey and Settlement Act, 1958

16. [ Maintenance of records. [Substituted by Act No. 9 of 1965.]

- In order to keep the map and the record-of-rights up-to-date same shall be maintained in accordance with such rules as may be prescribed in that behalf.]