Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 861] [Entire Act]

Bengal Presidency - Subsection

Section 861(l) in Police Regulations, Bengal , 1943

(l)An order of punishment passed on the advice or with the concurrence of a higher authority shall be treated as an order of that authority.