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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(f) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(f)the procedure to be followed at the meetings of the Board for the conduct of business and the number of members which shall form a quorum at a meeting;