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State of Rajasthan - Section

Section 28 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

28. Recruitment by the Board.

- Notwithstanding anything contained in this chapter if recruitment of any post included in the service is assigned to the Board by the State Government under the Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014, the Board shall invite the applications and select the candidates.