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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Indian Electricity Rules, 1956

(2)In the case of an order of an Inspector on an appeal preferred to him under clause (a) of sub-rule (1), a further appeal shall lie to the Central Government or the State Government, as the case may be.