Section 13(2)(d) in The Haryana and Punjab Agricultural Universities Act, 1970
(d)persons, not being officials, appointed by the Government of the State of Haryana from amongst the following categories of persons, namely:(i)one from amongst persons who are, in the opinion of that Government, eminent agricultural scientists with a background of agricultural research or education;(ii)two from amongst persons who are, in the opinion of that Government, progressive farmers or live-stock breeders having experience of, and interest in scientific farming and live- stock improvement;(iii)one from amongst persons who are, in the opinion of that Government, distinguished industrialists, businessmen, manufacturers or live-stock breeders, associated with agricultural development; and(iv)one from amongst women who are, in the opinion of that Government, outstanding social workers, preferably with a background of rural advancement.