Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11] [Entire Act]

Union of India - Section

Section 206B in The Income Tax Act, 1961

206B. Person paying dividend to certain residents without deduction of tax to furnish prescribed return.

- [Omitted by the Finance (No. 2) Act, 1996 (33 of 1996), section 51 (w.e.f. 1-10-1996).][BB.-Collection at source] [ Inserted by Act 26 of 1988, Section 40 (w.e.f. 1.6.1988).]