Bombay High Court
M/S. Viren Foods And Beverages Private ... vs State Of Maharashtra, Thr. Secretary, ... on 3 August, 2021
Author: Anil S. Kilor
Bench: S.B. Shukre, Anil S. Kilor
13.wp1998.2018.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL WRIT PETITION NO.2715 OF 2021
(M/s. Viren foods and Beverages Private Limited, through its Directors Prashant s/o.
Madhukarrao Raipure and another Vs. State of Maharashtra, through its Secretary,
Department of Cooperation, Mumbai and others)
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders.
and Registrar's Orders.
Mr.A.S. Dhore, Advocate for petitioners
Mr. N.R. Patil, AGP for the respondent No.1/State
Mr. Mehadia, Advocate h/f Mr. S.D. Hunde, Advocate for
respondent No.3/Caveator
CORAM : SUNIL B. SHUKRE AND
ANIL S. KILOR, JJ.
DATE : 03rd AUGUST, 2021.
After hearing this matter for sometime and when this Court was about to dismiss the petition, learned counsel for the petitioners, on instructions, sought leave of this Court to withdraw the petition.
2. Leave is granted.
3. Petition is disposed of as withdrawn. No costs.
JUDGE JUDGE
nd.thawre
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