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Delhi High Court - Orders

Ms Honda Cars India Ltd vs Assistant Commissioner Of Income Tax ... on 13 October, 2025

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                          $~59
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 12344/2025, CM APPL. 50323/2025
                               MS HONDA CARS INDIA LTD
                                                                       .....Petitioner
                                                Through:

                                                                  versus

                                    ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10 1 &
                                    ANR.
                                                                                .....Respondents
                                                 Through: Mr. Abhishek Maratha, SSC, Mr.
                                                            Apoorv Agarwal, JSC, Mr. Parth
                                                            Samwal, JSC, Ms. Nupur Sharma,
                                                            Mr. Gaurav Singh, Mr. Bhanukaran
                                                            Singh Jodha, Ms. Muskan Goel, Mr.
                                                            Himanshu Gaur, Mr. Nischay Purohit,
                                                            Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                    HON'BLE MR. JUSTICE VINOD KUMAR
                                                 ORDER

% 13.10.2025 In view of the adjournment slip moved on behalf of the respondents, adjourn to 28.04.2026.

V. KAMESWAR RAO, J VINOD KUMAR, J OCTOBER 13, 2025/sr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2025 at 21:56:15