Delhi High Court - Orders
Ms Honda Cars India Ltd vs Assistant Commissioner Of Income Tax ... on 13 October, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12344/2025, CM APPL. 50323/2025
MS HONDA CARS INDIA LTD
.....Petitioner
Through:
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10 1 &
ANR.
.....Respondents
Through: Mr. Abhishek Maratha, SSC, Mr.
Apoorv Agarwal, JSC, Mr. Parth
Samwal, JSC, Ms. Nupur Sharma,
Mr. Gaurav Singh, Mr. Bhanukaran
Singh Jodha, Ms. Muskan Goel, Mr.
Himanshu Gaur, Mr. Nischay Purohit,
Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 13.10.2025 In view of the adjournment slip moved on behalf of the respondents, adjourn to 28.04.2026.
V. KAMESWAR RAO, J VINOD KUMAR, J OCTOBER 13, 2025/sr This is a digitally signed order.
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