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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(ix) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(ix)the conditions of residence of the students of Teaching Departments, Colleges, School of Studies and the levy of fees for residence in halls;