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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Rajasthan - Subsection

Section 104(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)every lifting appliance having more than one working load is fitted with effective means "to enable the operator to, determine safe working load at each point under all conditions of use;