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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(9) in The Bombay Dentists Rules, 1951

(9)The Returning Officer shall, not less than twenty-one days before the date appointed for counting of votes, send by post to each elector one such voting paper signed by (he Returning Officer or bearing a facsimile stamp or bearing his seal, a smaller blank cover with the words "Voting Paper" printed thereon and a bigger cover, on which are printed on the left top corner the serial alphabetical number of the elector and on the left lower corner the name and the signature columns for the elector and in the centre the address of the Returning Officer as under :-To,The Returning Officer,C/o The Bombay State Dental Council Office,Bombay.