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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in The Land Ports Authority of India (Lost Property) Regulations, 2015

(c)"cargo terminal" means the area within the integrated check post where handling, storage of import or export of cargo is undertaken and includes covered godowns, sheds, roads, parking area for cargo vehicle, open area with lorry weigh bridges and place for other support facilities, cargo terminal building where offices of Customs, Custodian, clearing and handling agents (CHA's), Banks, etc., are housed;