Section 12(1)(b) in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(b)if such order is passed by the Deputy Director who is invested with the powers of the Deputy Director under that section, to the Director;

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