Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Gujarat - Subsection Section 30(1)(xiii) in Indian Institute of Public Health Gandhinagar Act, 2015 (xiii)the conduct of examinations, including the terms of office and manner of appointments and the duties of examining bodies, examiners and moderators;