Section 94(9) in West Bengal Co-operative Societies Act, 2006
(9)[ The Commission shall prepare its Annual Statement of Accounts for a particular financial year commencing from 1st day of April of any manner and submit the same to the State Government within six months from the end of each financial year.] [Inserted by Act No. 13 of 2015 (w.e.f. 25.5.2010).]
