Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 129 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 129. Officers generally. - The appointment of officers to the Service shall be made by the Government.
