Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 142 in THE CONSTITUTION (FORTIETH AMENDMENT) ACT, 1976 142. The Kerala Prevention of Eviction Act, 1966 (Kerala Act 12 of 1966).
