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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(2)For the purpose of ascertaining the correctness of any weight or measure used in any transaction, an inspector may also test the weight or measure of the article sold or delivered to any person in the course of such transaction.