Delhi High Court - Orders
Parveen Kumar Jain And Anr vs Union Of India And Ors on 3 March, 2020
Author: Talwant Singh
Bench: Chief Justice, Talwant Singh
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13641/2019
PARVEEN KUMAR JAIN AND ANR. ..... Petitioners
Through: Mr. Varun Kashyap, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 03.03.2020 CM APPL.8640/2020 The instant application has been filed by the petitioner seeking withdrawal of W.P.(C) 13641/2019. In view of the aforesaid application, this writ petition, along with pending applications, is dismissed as withdrawn.
The next date of hearing i.e.16.04.2020 fixed in the writ petition stands cancelled.
The application stands disposed of.
CHIEF JUSTICE TALWANT SINGH, J MARCH 03, 2020/ns Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:06.03.2020 12:42