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Supreme Court - Daily Orders

Ranvir Singh vs Govt. Of Nct Of Delhi on 29 November, 2019

Author: Sanjiv Khanna

Bench: Sanjiv Khanna

     ITEM NO.40                         COURT NO.13                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.40677/2017

     RANVIR SINGH                                                  Petitioner(s)

                                                  VERSUS

     GOVT. OF NCT OF DELHI & ORS.                                  Respondent(s)


     Date : 29-11-2019 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE SANJIV KHANNA
                                            [IN CHAMBERS]


     For Petitioner(s)            Mr. Harish Pandey, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Learned counsel for the petitioner seeks permission to withdraw the petition.

Permission is granted.

The Special Leave Petition is dismissed as withdrawn. Pending application(s), if any, shall stand disposed of.

(PRADEEP RAWAT) (ANITA RANI AHUJA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by RACHNA Date: 2019.12.04 13:35:07 IST Reason: