Supreme Court - Daily Orders
Ranvir Singh vs Govt. Of Nct Of Delhi on 29 November, 2019
Author: Sanjiv Khanna
Bench: Sanjiv Khanna
ITEM NO.40 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.40677/2017
RANVIR SINGH Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI & ORS. Respondent(s)
Date : 29-11-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA
[IN CHAMBERS]
For Petitioner(s) Mr. Harish Pandey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the petition.
Permission is granted.
The Special Leave Petition is dismissed as withdrawn. Pending application(s), if any, shall stand disposed of.
(PRADEEP RAWAT) (ANITA RANI AHUJA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by RACHNA Date: 2019.12.04 13:35:07 IST Reason: