Madhya Pradesh High Court
Sayeed Mohammad vs The State Of Madhya Pradesh on 20 December, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 28797 of 2023 (SAYEED MOHAMMAD Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 20-12-2023 Parties through their counsel.
List the matter along with WP No.23134/2023. IR, if any, to continue.
(VIJAY KUMAR SHUKLA) JUDGE soumya Signature Not Verified Signed by: SOUMYA RANJAN DALAI Signing time: 21-12-2023 10:08:56