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[Cites 0, Cited by 0] [Section 45(4)] [Section 45] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 45(4)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)a duty in the shape of an additional stamp duty at such rate as may be prescribed on all payments for admission to any entertainment.