Lok Sabha Debates
Papers Laid On The Table Of The House By Ministers/Members. on 3 February, 2022
Seventeenth Loksabha > Title: Papers laid on the Table of the House by Ministers/Members. माननीय अध्यक्ष: अब पत्र सभा पटल पर रखे जाएंगे।
आइटम नम्बर 2 से 9, श्री वी. मुरलीधरन जी।
THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI V. MURALEEDHARAN): Sir, on behalf of Shri Gajendra Singh Shekhawat, I beg to lay on the Table:- (1)
(i) A copy of the Annual Report (Hindi and English versions) of the Brahmaputra Board, Guwahati, for the year 2020-2021, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Brahmaputra Board, Guwahati, for the year 2020-2021. (2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 6155/17/22] THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI V. MURALEEDHARAN): Sir, on behalf of General (Retd.) V.K. Singh, I beg to lay on the Table:- (1)
(i) A copy of the Annual Report (Hindi and English versions) of the National Highways Authority of India, New Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Highways Authority of India, New Delhi, for the year 2019-2020. (2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 6156/17/22] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Indira Gandhi Rashtriya Uran Akademi, Rae Bareli, for the year 2020-2021, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Indira Gandhi Rashtriya Uran Akademi, Rae Bareli, for the year 2020-2021. [Placed in Library, See No. LT 6157/17/22] (4)
(i) A copy of the Annual Report (Hindi and English versions) of the Airports Economic Regulatory Authority of India, New Delhi, for the year 2020-2021, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Airports Economic Regulatory Authority of India, New Delhi, for the year 2020-2021. (5) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (4) above. [Placed in Library, See No. LT 6158/17/22] (6) A copy each of the following papers (Hindi and English versions) under sub-section 1(b) of Section 394 of the Companies Act, 2013:-
(a)
(i) Review by the Government of the working of the Al Assets Holding Limited, New Delhi, for the year 2020-2021.
(ii) Annual Report of the Al Assets Holding Limited, New Delhi, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 6159/17/22]
(b)
(i) Statement regarding Review by the Government of the working of the Air India Limited, New Delhi, for the year 2020-2021.
(ii) Annual Report of the Air India Limited, New Delhi, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon. [Placed in Library, See No. LT 6160/17/22]
(c)
(i) Review by the Government of the working of the National Highways and Infrastructure Development Corporation Limited, New Delhi, for the year 2020-2021.
(ii) Annual Report of the National Highways and Infrastructure Development Corporation Limited, New Delhi, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon. [Placed in Library, See No. LT 6161/17/22]
(d)
(i) Statement regarding Review by the Government of the working of the Pawan Hans Limited, New Delhi, for the year 2020-2021.
(ii) Annual Report of the Pawan Hans Limited, New Delhi, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon. (7) Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at item No. (a) & (b) of (6) above. [Placed in Library, See No. LT 6162/17/22] (8)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Academy of Highway Engineers, Noida, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Academy of Highway Engineers, Noida, for the year 2019-2020. (9) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (8) above. [Placed in Library, See No. LT 6163/17/22] (10) A copy of the Detailed Demands for Grants (Hindi and English versions) of the Ministry of Civil Aviation for the year 2022-2023. [Placed in Library, See No. LT 6164/17/22] (11) A copy each of the following Notifications (Hindi and English versions) under Section 10 of the National Highways Act, 1956:-
(i) S.O.4881(E) published in Gazette of India dated 26th November, 2021, regarding user fee notification for the project of Sindoor River to start of Bareli Bypass from design kilometer 130.000 to kilometer 193.000 (existing km 130.100 to km 194.000) of National Highway 12 in the State of Madhya Pradesh.
(ii) S.O.4900(E) published in Gazette of India dated 30th November, 2021, regarding user fee notification for the project of Bareli bypass to Goharganj (Bineka village) from design km 193.000 to km 252.750 (existing km 193.10 to km 255.300) and from Goharganj (Bineka village) to Obedullaganj upto design km 278.650 of National Highway number 45 (old NH 12) in the State of Madhya Pradesh.
(iii) S.O.4977(E) published in Gazette of India dated 3rd December, 2021, regarding user fee notification for the project of Abu Road to Swaroopganj section from km 646.000 to km 677.000 of National Highway in the State of Rajasthan.
(iv) S.O.4978(E) published in Gazette of India dated 3rd December, 2021, regarding user fee notification for the project of Palanpur/Khemana to Abu Road section (from km 601+000 to km 646+000) of NH-27 in the States of Gujarat and Rajasthan.
(v) S.O.4979(E) published in Gazette of India dated 3rd December, 2021, regarding user fee notification for the project of Kothakota bypass to Kurnool section from km 135.469 to km 211.000 of NH 44 (old NH 7) in the State of Andhra Pradesh.
(vi) S.O.4980(E) published in Gazette of India dated 3rd December, 2021, regarding user fee notification for the project of Chittorgarh bypass to Kota section from km 891.929 to km 1052.429 of NH 27 (old NH 76) in the State of Rajasthan.
(vii) S.O.5096(E) published in Gazette of India dated 8th December, 2021, regarding user fee notification for the project of Belgaum to Maharashtra/Karnataka border (Kagal) section from km 515.000 to km. 592.705 of NH 48 (old NH 4) in the State of Karnataka.
(viii) S.O.5126(E) published in Gazette of India dated 10th December, 2021, regarding user fee notification for the project of Singhara to Binjbahal section from km 311.000 to km. 414.000 (Design chainage from km 310.806 to km 414.982) of NH 6 (New NH 49) in the State of Odisha.
(ix) S.O.5127(E) published in Gazette of India dated 10th December, 2021, regarding user fee notification for the project of Anandapuram –Pendurthi -Anakapalli section from design km 682.980 to km. 731.585 of NH 16 (old NH 5) in the State of Andhra Pradesh.
[Placed in Library, See No. LT 6165/17/22] THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI V. MURALEEDHARAN): Sir, on behalf of Shri Krishan Pal, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section 1(b) of Section 394 of the Companies Act, 2013:-
(a)
(i) Review by the Government of the working of the REC Limited (formerly Rural Electrification Corporation Limited), New Delhi, for the year 2020-2021.
(ii) Annual Report of the REC Limited (formerly Rural Electrification Corporation Limited), New Delhi, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 6166/17/22]
(b)
(i) Review by the Government of the working of the Power Finance Corporation Limited, New Delhi, for the year 2020-2021.
(ii) Annual Report of the Power Finance Corporation Limited, New Delhi, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon. [Placed in Library, See No. LT 6167/17/22] (2)
(i) A copy of the Annual Report (Hindi and English versions) of the Bureau of Energy Efficiency, New Delhi, for the year 2020-2021, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Bureau of Energy Efficiency, New Delhi, for the year 2020-2021. [Placed in Library, See No. LT 6168/17/22] (3) A copy of the Annual Accounts (Hindi and English versions) of the Joint Electricity Regulatory Commission (for the State of Goa & Union Territories), Gurgaon, for the years 2017-2018 to 2019-2020, together with Audit Report thereon. (4) Three statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above. [Placed in Library, See No. LT 6169/17/22] (5)
(i) A copy of the Annual Report (Hindi and English versions) of the Damodar Valley Corporation, Kolkata, for the year 2020-2021, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Damodar Valley Corporation, Kolkata, for the year 2020-2021. (6) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (5) above. [Placed in Library, See No. LT 6170/17/22] (7) A copy of the Notification No. L-1/257/2020/CERC in Gazette of India dated 10th August, 2021 (Hindi and English versions) notifying that the Central Electricity Regulatory Commission (Power Market) Regulations, 2021 shall come into force with effect from 15.08.2021 under Section 179 of the Electricity Act, 2003. [Placed in Library, See No. LT 6171/17/22] THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI V. MURALEEDHARAN): Sir, on behalf of Shri Bhanu Pratap Singh Verma, I beg to lay on the Table:-
(1) A copy of the Annual Report (Hindi and English versions) of the Credit Guarantee Fund Trust for Micro & Small Enterprises, Mumbai, for the year 2020-2021, alongwith Audited Accounts. (2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 6172/17/22] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Coir Board, Kochi, for the year 2020-2021.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Coir Board, Kochi, for the year 2020-2021, together with Audit Report thereon.
(iii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Coir Board, Kochi, for the year 2020-2021. [Placed in Library, See No. LT 6173/17/22] THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI V. MURALEEDHARAN): Sir, on behalf of Shri Rameswar Teli, I beg to lay on the Table:- (1)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Petroleum and Energy, Visakhapatnam, for the year 2020-2021.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Indian Institute of Petroleum and Energy, Visakhapatnam, for the year 2020-2021.
[Placed in Library, See No. LT 6174/17/22] (2) A copy each of the following papers (Hindi and English versions) under sub-section 1(b) of Section 394 of the Companies Act, 2013:-
(i) Statement regarding Review by the Government of the working of the Engineers India Limited, New Delhi, for the year 2020-2021.
(ii) Annual Report of the Engineers India Limited, New Delhi, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 6175/17/22] THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI V. MURALEEDHARAN): Sir, on behalf of Shri Kaushal Kishore, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section 1(b) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the Gujarat Metro Rail Corporation Limited, Gandhinagar, for the year 2020-2021.
(ii) Annual Report of the Gujarat Metro Rail Corporation Limited, Gandhinagar, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 6176/17/22] (2)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Urban Affairs, New Delhi, for the year 2020-2021, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Urban Affairs, New Delhi, for the year 2020-2021. [Placed in Library, See No. LT 6177/17/22] (3) A copy each of the following papers (Hindi and English versions) under sub-section 1(b) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the Mumbai Metro Rail Corporation Limited, Mumbai, for the year 2020-2021.
(ii) Annual Report of the Mumbai Metro Rail Corporation Limited, Mumbai, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 6178/17/22] THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI V. MURALEEDHARAN): Sir, on behalf of Shri Bhagwanth Khuba, I beg to lay on the Table:- (1)
(i) A copy of the Annual Report (Hindi and English versions) of the Sardar Swaran Singh National Institute of Bio-Energy, Kapurthala, for the year 2020-2021, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Sardar Swaran Singh National Institute of Bio-Energy, Kapurthala, for the year 2020-2021.
[Placed in Library, See No. LT 6179/17/22] (2) A copy each of the following papers (Hindi and English versions) under sub-section 1(b) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the Solar Energy Corporation of India Limited, New Delhi, for the year 2020-2021.
(ii) Annual Report of the Solar Energy Corporation of India Limited, New Delhi, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 6180/17/22] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Solar Energy, Gurugram, for the year 2020-2021, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Solar Energy, Gurugram, for the year 2020-2021. [Placed in Library, See No. LT 6181/17/22] (4)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Wind Energy, Chennai, for the year 2020-2021, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Wind Energy, Chennai, for the year 2020-2021. [Placed in Library, See No. LT 6182/17/22] (5) A copy each of the following papers (Hindi and English versions):-
(i) Detailed Demands for Grants of the Ministry of New and Renewable Energy for the year 2022-2023.
(ii) Output Outcome Monitoring Framework of the Ministry of New and Renewable Energy for the year 2022-2023.
[Placed in Library, See No. LT 6183/17/22] THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI V. MURALEEDHARAN): Sir, on behalf of Shri Bishweswar Tudu, I beg to lay on the Table:- (1)
(i) A copy of the Annual Report (Hindi and English versions) of the Narmada Control Authority, Indore, for the year 2020-2021, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Narmada Control Authority, Indore, for the year 2020-2021.
[Placed in Library, See No. LT 6184/17/22] (2)
(i) A copy of the Annual Report (Hindi and English versions) of the Betwa River Board, Jhansi, for the year 2020-2021, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Betwa River Board, Jhansi, for the year 2020-2021. [Placed in Library, See No. LT 6185/17/22] (3) A copy each of the following papers (Hindi and English versions) under sub-section 1(b) of Section 394 of the Companies Act, 2013:-
(a)
(i) Statement regarding Review by the Government of the working of the National Projects Construction Corporation Limited, New Delhi, for the year 2020-2021.
(ii) Annual Report of the National Projects Construction Corporation Limited, New Delhi, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 6186/17/22]
(b)
(i) A copy of the Review by the Government of the working of the WAPCOS Limited, New Delhi, for the year 2020-2021.
(ii) Annual Report of the WAPCOS Limited, New Delhi, for the year 2020-2021, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon. [Placed in Library, See No. LT 6187/17/22]