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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(6)(ii) in The Tamil Nadu Electricity Supply Code, 2004

(ii)In accordance with sub-regulation (4), the authorized Officer of the Licensee may permit such consumer to pay the outstanding in instalments and to avail reconnection on receipt of 40% of the total arrears outstanding after closing of account due to the licensee, which include: