Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(2) in The U.P. General Clauses Act, 1904 (2)Unless the contrary is expressed, an [Uttar Pradesh] [Ibid.] Act shall be construed as coming into operation immediately on the expiration of the day preceding its commencement.
