Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Himachal Pradesh - Subsection Section 13(ii) in Himachal Pradesh Road Infrastructure Protection Act, 2002 (ii)laying of services such as pipeline, sewerage line, electrical cables, telephone cables etc. either along or across the road or bridge;
