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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2)(a) in The Aircraft Rules, 1937

(a)General.-General information including purpose and scope of the aerodrome manual, legal requirement for an aerodrome license, conditions for the use of the aerodrome, availability of aeronautical information system, the system for recording aircraft movement and the obligation of the aerodrome operator;